0  01 Jan, 1970
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Mariam Fasihuddin & Anr. Vs. State by Adugodi Police Station & Anr.

  Supreme Court Of India Criminal Appeal /335/ 2024
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Case Background

The present case pertains to a matrimonial conflict between the appellant-wife and respondent-husband which subsequently progressed to criminal allegations Following their marriage in Bengaluru and the husband's alleged abandonment a ...

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