The case involves disputes arising from a tripartite agreement dated between the lender banks Haryana State Industrial and Infrastructure Development Corporation and the concessionaire Kundali Manesar Palwal Expressways Ltd regarding ... the development of the Kundli-Manesar-Palwal Expressway in the state of Haryana India The disputes pertain to issues such as termination payment substitution of concessionaire and payment of dues to the lender banks