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The case involves a motor vehicle accident that resulted in the death of Raj Kumar Joshi who was a Director at Kandla Clearing Agency Private Limited and the proprietor of
...Ultra Clearing and Forwarding Company The appellants who are the claimants in this case sought compensation for his death Initially the Motor Accidents Claims Tribunal awarded them Rs - with interest However the respondent New India Assurance Co Ltd challenged the Tribunal's decision in the High Court of Gujarat which led to the modification of the award
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