0  09 Sep, 1986
Listen in 2:00 mins | Read in 24:00 mins

Minerva Mills Ltd. & Ors. Etc. Etc. Vs. Union of India & Ors.

  Supreme Court Of India Transfer Petition Civil /356-361/1977
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....