0  22 Nov, 1991
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Mithilesh Garg Etc. Etc. Vs. Union of India and. Ors. Etc. Etc.

  Supreme Court Of India Writ To Petition Civil... /1345/1989
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Case Background

Grant of permits of the liberalised procedure envisaged in the new Act and new permits were irrespective of number of persons already in the route it affected different criteria provided ...

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