0  24 Apr, 2014
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Mohd. Saeed Siddiqui Vs. State of U.P. and Another

  Supreme Court Of India Writ To Petition Civil... /410/2012
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Case Background

The petitioner has filed the aforementioned writ petition under Article of the Indian Constitution requesting a writ of quo warranto against Mr Justice N K Mehrotra Lokayukta for the State ...

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