0  01 Jan, 1970
Listen in mins | Read in 15:00 mins

Mohinder Pal Jolly Vs. State of Punjab

  Supreme Court Of India 1979 AIR 577 1979 SCR (2) 805 1979
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....