0  16 May, 2013
Listen in 1:51 mins | Read in 20:00 mins

Moti Lal Songara Vs. Prem Prakash @ Pappu and Anr.

  Supreme Court Of India Criminal Appeal /785/2013
Link copied!

Case Background

This Criminal Appeal lodged under Section of the Cr P C contests the quashing of charges under Sections and of the IPC by the High Court of Judicature of Rajasthan ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....