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This Writ Petition under Article of Constitution of India has been filed by sole petitioner M s Ajay Kumar a Proprietary Firm of which Ajay Kumar Sharma is the proprietor
...Relief sought in the present petition is to issue a writ of certiorari quashing order dated Annexure No to Writ Petition which is an order passed by Regional Forest Officer Dala Range Obra Forest Range Division Sonbhadra hereinafter referred as RFO on a representation of petitioner dated which was submitted pursuant to order of this Court dated passed in Writ Petition No of The Representation has been rejected by RFO
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