0  23 Sep, 2005
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M/S. Anand Nishikawa Co. Ltd. Vs. Commissioner of Central Excise, Meerut

  Supreme Court Of India Civil Appeal /3158/2000
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Case Background

This appeal is filed by M s Anand Nishikawa Co Ltd challenging the decision of the Customs Excise and Gold Control Appellate Tribunal CEGAT regarding the invocation of the extended ...

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