0 07 Jan, 2000
Listen in 2:00 mins | Read in 10:00 mins

M/S. Brindavan Bangle Stores and Ors. Vs. The Assistant Commissioner of Commercial Taxes and Anr.

Supreme Court Of India Civil Appeal /1078/1999

Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....