0  10 Oct, 2017
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M/S. DURO FELGUERA, S.A. Vs. M/S. GANGAVARAM PORT LIMITED

  Supreme Court Of India Arbitration Petition /30/2016
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Case Background

This case involves contractual disputes between Duro Felguera a Spanish entity and Gangavaram Port Limited regarding facility expansions with the contention centered on the arbitration process whether to utilize multiple ...

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