M S Emaar MGF Land Limited a real estate entity established an integrated township in Mohali Punjab prompting Aftab Singh to seek villa allotment through a Buyer s Agreement dated ... which included an arbitration provision Following disputes over possession and payment Singh lodged a consumer complaint with the National Consumer Disputes Redressal Commission NCDRC which deemed such disputes non-arbitrable despite the company's request for arbitration under the Arbitration and Conciliation Act leading to an appeal to the Supreme Court