0  02 Sep, 2022
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M/S Nsoft (India) Services Pvt. Ltd. Vs. Purvanchal Vidhyut Vitaran Nigam Ltd. And Another

  Allahabad High Court WRIT - C No. - 18052 of 2022
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Case Background

The two writ petitions arise out of similar set of facts and seek to raise challenge to notices bearing date directing the petitioners to show cause in respect of the ...

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