0  05 Jan, 2021
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M/s. Padia Timber Company Pvt. Ltd. Vs. The Board of Trustees of Visakhapatnam Port Trust Through its Secretary

  Supreme Court Of India Civil Appeal/7469/2021
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Case Background

This suit is filed in the Supreme Court under Section of the Indian Contract Act against the judgement and order passed by the High Court of Judicature at Hyderabad by ...

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