Whether the view expressed by the Division Benches of this Court in Dharma Rice Mill versus State of U P and Kumar Rice Mills versus State of U P taking ... a contrary view lay down the correct law having been expressed upon non-consideration of the judgments of the Supreme Court in the case of Hari Shanker versus Rao Girdhari Lal Chowdhury supra and Shiv Shakti Cooperative Housing Society versus Swaraj Developers supra