0  24 Oct, 2002
Listen in mins | Read in 32:00 mins

M/S. Satnam Overseas ( Export ) Through its Partner Etc. Etc. Vs. State of Haryana & Anr. Etc. Etc.

  Supreme Court Of India Civil Appeal /11174/1995
Link copied!

Case Background

Dissatisfied with the Punjab and Haryana High Court s decision in case of Writ Petition the appellants approached the Supreme Court via special leave petitions under Article of the Constitution ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....