0  03 Sep, 2019
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M/S S.D. Traders Vs. Commissioner Of Income Tax And Anr.

  Allahabad High Court INCOME TAX APPEAL No. - 159 of 2016
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Case Background

This is an assessee's appeal under Section -A of the Income Tax Act hereinafter called as 'Act' assailing the order of the Income Tax Appellate Tribunal Lucknow Bench 'A' Lucknow ...

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