0  17 May, 2024
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M/S Sundew Properties Limited Vs. Telangana State Electricity Regulatory commission & Anr.

  Supreme Court Of India Civil Appeal /8978/2019
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Case Background

This statutory appeal challenges a judgment by the Appellate Tribunal for Electricity APTEL which dismissed an appeal by the appellant against a decision by the Telangana State Electricity Regulatory Commission ...

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