0  25 Aug, 2004
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M/S. Tata Iron & Steel Co. Ltd. Vs. State of Jharkhand & Ors.

  Supreme Court Of India Civil Appeal /8246/2013
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Case Background

The appellant in this apeal has challenged a judgment of the High Court of Jharkhand Ranchi made in Civil Writ Jurisdiction Case No of dated whereby the High Court remanded ...

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