As per the case facts Ultratech Cement Ltd sought land for a cement plant After a single judge dismissed their petition the High Court directed the State to process land ... allotment The State of Rajasthan appealed this decision The question arose whether the High Court's order for land allotment was appropriate given prior precedents Finally the Supreme Court upheld the High Court's judgment directing the State to process the land allotment finding no impediment from previous cases as there was no natural stream on the site