0  01 Jan, 1970
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N. P. Ponnuswami Vs. Returning officer, Namakkal Constituency and Others

  Supreme Court Of India Civil Appeal/351/1951
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Case Background

This appeal predicated upon Article of the Indian Constitution arises from the High Court of Judicature at Madras' dismissal of the appellant's petition for a Writ of Certiorari

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