0  17 Aug, 2021
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Narayan Deorao Javle (Deceased) Through Lrs. Vs. Krishna & Ors.

  Supreme Court Of India Civil Appeal /4726/2021
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Case Background

The plaintiff is in appeal aggrieved against the judgment of the High Court of Judicature at Bombay dated whereby the suit for redemption of mortgage land was dismissed setting aside ...

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