0  05 May, 2010
Listen in mins | Read in 42:00 mins

Naresh K. Aggarwala and Co. Vs. Canbank Financial Services Ltd. and Anr.

  Supreme Court Of India Civil Appeal /5173/2004
Link copied!

Case Background

This statutory first appeal under section of the of Special Court trial of offences relating to Transactions in securities Act is directed against the judgement passed by the special court ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....