0  18 Oct, 2000
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Narmada Bachao andolan Vs. Union of India and Ors.

  Supreme Court Of India Writ Petition Civil /319/1994
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Case Background

The Narmada Bachao Andolan v Union of India case concerned the Narmada Bachao Andolan's opposition to the construction of the Sardar Sarovar Dam on the Narmada River raising environmental issues ...

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