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The present appeal calls in question the correctness of the order of the High Court of Allahabad By the said order the High Court by holding that a case involving
...allegation of Commission of offence under Section of the Indian Penal Code cannot be compounded dismissed the application under Section Cr P C seeking quashment of proceedings Five of the eight appellants before the High Court Naushey Ali Khushboo Ali Khursheed Raza Ali and Nanhe are before this Court in Appeal The other three have passed away
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