0  16 Jan, 2025
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Naveen Kamal Srivastava And 2 Others Vs. State Of U.P. Through Secretary, Department Of Basic Education, Government Of U.P. And 3 Others

  Allahabad High Court Special Appeal No. - 969 Of 2024
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Heard Shri Ashok Khare learned Senior Counsel assisted by Shri Siddharth Khare learned counsel appearing for the Appellants Ms Archana Singh learned counsel who has put in appearance on behalf ...

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