0  01 Jan, 1970
Listen in 2:00 mins | Read in 24:00 mins

N.P. Ponnuswami Vs. Returning officer, Namakkalconstituency and Others.Union of

  Supreme Court Of India 1952 AIR 64 1952 SCR 218
Link copied!

Case Background

This appeal predicated upon Article of the Indian Constitution arises from the High Court of Judicature at Madras' dismissal of the appellant's petition for a Writ of Certiorari

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....