0 26 Apr, 1994
Listen in mins | Read in 66:00 mins

P. Rathinam/Nabhusan Patnaik Vs. Union of India and Anr.

Supreme Court Of India Writ PetitionCriminal /409/1986

Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....