0 17 Jan, 1996
Listen in mins | Read in 40:00 mins

Pannalal Bansilal Pitti and Ors. Etc. Vs. State of andhra Pradesh

Supreme Court Of India Writ Petition Civil /713/1987

Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....