0  27 May, 2019
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Parsa Kente Collieries Limited Vs. Rajasthan Rajya Vidyut Utpadan Nigam Limited

  Supreme Court Of India Civil Appeal /9023/2018
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Case Background

The appellant Parsa Kente Collieries Limited has lodged an appeal against the Commercial Appellate Court of Rajasthan's decision dated February which favored Rajasthan Rajya Vidyut Utpadan Nigam Limited by overturning ...

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