0  26 Sep, 2018
Listen in mins | Read in 24:00 mins

Patel Ahmed Mohammad Vs. Balwant Singh Rajput & Ors.

  Supreme Court Of India Civil Appeal /10005-10007/2018
Link copied!

Case Background

Patel Ahmed Mohammad was elected to the Rajya Sabha from Gujarat on August but his election faced legal challenges from Balwant Singh Rajput who alleged corrupt practices and irregularities in ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....