0  05 Nov, 2001
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Pavanendra Narayan Verma Vs. Sanjay Gandhi P.G.I. of Medical Sciences and Anr. Novembers, 2001

  Supreme Court Of India Civil Appeal /7523/2001
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Case Background

The appellant has challenged the decision of the High Court of Allahabad dismissing his writ petition and upholding an order passed by the respondent No terminating the appellants services

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