0  17 Dec, 2024
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People For The Ehical Treatment Of Animals (Peta) India Vs. The State Of Assam And 2 Ors.

  Gauhati High Court WP(C) 466/2024
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Case Background

It is seen from the materials on record that service has been duly affected upon the respondent No but none has appeared on behalf of the respondent No

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