0  11 Apr, 2014
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Periyasami S/O. Duraisami Novanagar Vs. State Represented Through The Inspector of Police, 'Q' Branch Cid, Tiruchirappalli, Tamil Nadu

  Supreme Court Of India Criminal Appeal /1272/2012
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The present appeals is against the judgment and order passed by the Principal Sessions Judge and Designated Judge under the Terrorist and Disruptive Activities for Tiruchirapalli in Vridhachalam Railway Police ...

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