0  16 Feb, 2004
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Prakash Nath Khanna and Anr Vs. Commissioner of Income Tax and Anr.

  Supreme Court Of India Criminal Appeal/1260-1261/1997
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Case Background

These appeals revolve round the scope andambit of Section -CC of the Income Tax Act in short the Act and are directedagainst a common judgment rendered by a DivisionBench of ...

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