0 05 Jan, 2026
Listen in 2:00 mins | Read in 24:00 mins

Pramod s/o Mukund Vs. State of Maharashtra

Bombay High Court WRIT PETITION NO.6147 OF 2022

Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....