0  10 Aug, 2021
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Pratap Technocrats (P) Ltd. & Ors. Vs. Monitoring Committee of Reliance Infratel Limited & Anr.

  Supreme Court Of India Civil Appeal /676/2021
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Case Background

This appeal arises under Section of the Insolvency and Bankruptcy Code against a judgment the dated January of the National Company Law Appellate Tribunal Reliance In fratel Limited is the ...

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