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This case is based on a family property dispute intertwined with issues of adoption and inheritance The appellant Rajendra Kumar claimed rights to certain properties based on his adoption by
...Radhabia who was the widow of Mahadeo Mahadeo was asserted to be the adopted son of Mohanlal the original owner of the disputed properties The respondent Kalyan deceased represented by his legal representatives contested these claims leading to a complex legal battle over the rightful heir and owner of the properties
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