The case of Rajiv Ranjan Singh 'Lalan' Anr vs Union of India Ors revolves around the fodder scam in Bihar where large-scale defalcation of public funds and falsification of accounts ... were alleged in the Department of Animal Husbandry The petitioners who were Members of Parliament filed the writ petition as Public Interest Litigation PIL seeking various reliefs including monitoring the conduct of trials reinstating prosecutors and canceling bail granted to the accused including prominent political figures