0  03 Mar, 2025
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Rajnish Singh @ Soni Vs. State Of U.P. And Another

  Supreme Court Of India (Arising Out Of Slp(Crl.) No(S). 8549 Of 2023)
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Case Background

A woman filed a complaint against a man with whom she had been in a relationship for sixteen years She alleged that he had engaged in sexual relations with her ...

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