0  18 Feb, 2014
Listen in mins | Read in 22:00 mins

Rameshchandra Ambalal Joshi Vs. The State of Gujarat and Anr.

  Supreme Court Of India Criminal Appeal /434/2014
Link copied!

Case Background

Case was originally filed before the trial court Dissatisfied with the trial court's jusgment then the case was filed in session court where it was dismissesd They then filed the ...

Bench

Applied Acts & Sections

Reference cases

Legal Notes

Add a Note....