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The stand of the accused persons was that the liquor in question was procured from the distillery Chittore Co-operative Sugar Mill in short the Chiccopse It was stated that earlier
...cases were instituted against Chiccopse and it was found that the role of Chiccopse in the supply of illicit liquor cannot be ruled out Various documents were relied upon for this purpose The courts below did not accept the stand and found the accused persons guilty and sentenced them as aforestated
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