0  22 Oct, 2013
Listen in mins | Read in 48:00 mins

Registrar General High Court of Gujarat & Anr. Vs. Jayshree Chamanlal Buddhbhatti

  Supreme Court Of India Civil Appeal / 9346/2013
Link copied!

Case Background

This appeal by Special Leave seeks to challenge the judgment and order rendered by a Division Bench of Gujarat High Court dated allowing the Special Civil Application No of filed ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....