0  24 Apr, 2019
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Reliance Life Insurance Co Ltd & Anr. Vs. Rekhaben Nareshbhai Rathod

  Supreme Court Of India Civil Appeal /4261/2019
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Case Background

The State Consumer Dispute Redressal Commission Ahmedabad allowed the appeal of respondent from the district forum The order of State Commission was upheld by the National Consumer Dispute Redressal Commission ...

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