0  21 Jan, 2003
Listen in mins | Read in 21:00 mins

Rizan and Another Vs. State of Chhatisgarh, Through The Chief Secretary, Govt. of Chhatisgarh, Raipur, Chhatisgarh

  Supreme Court Of India Criminal Appeal /82/2003
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....