0  29 Aug, 2020
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Roshan Khan And 2 Others Vs. State Of U.P. And 4 Others

  Allahabad High Court Public Interest Litigation (Pil) No. - 840 Of
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Case Background

Since the controversy raised in all the aforesaid Writ Petitions is identical they are being decided by a common order treating Public Interest Litigation PIL No of Roshan Khan and ...

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