0  07 Nov, 2008
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Sachida Nand Lal @ Sachida Nand Shah Vs. State of Bihar, (Now Jharkhand)

  Supreme Court Of India Civil Appeal /6442/2000
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Case Background

The appeal is filed against the judgement and order passed by Single Judge of the Patna High Court Ranchi Bench which was later confirmed by the Division Bench in a ...

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