0  13 Nov, 2017
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SAGAR PANDURANG DHUNDARE Vs. KESHAV AABA PATIL AND OTHERS

  Supreme Court Of India Civil Appeal /2306-2307/2017
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Case Background

In the current case the appellants' father grandfather is considered an encroacher and the appellants as beneficiaries of this encroachment are similarly classified as encroachers according to the State and ...

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