0  02 Aug, 2005
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Salem Advocate Bar Association, Tamil Nadu Vs. Union of India

  Supreme Court Of India Writ Petition Civil /496/2002
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Case Background

The dispute involves properties at Gora Chand Road Calcutta initially owned by Smt Hemantabala Roy She bequeathed the properties through a will to her daughters Subhadra Rani Pal Choudhary the ...

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